LAWS(PAT)-2022-11-33

LOKNATH SINGH Vs. STATE OF BIHAR

Decided On November 17, 2022
LOKNATH SINGH Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) The learned Special P.P. submits that the informant was informed through the Superintendent of Police Hajipur and Samastipur regarding the proceeding taking place in this Court, but no one has been appeared on behalf of the informant/respondent No.2.