REGENT COMPUTRONICS PVT. LTD.

Dev Ranjan Kumar Appellant

V/S

STATE OF BIHAR Respondents

Referred Judgements :-

P S SADASIVASWAMY VS. STATE OF TAMIL NADU [REFERRED TO]
DHALLA RAM VS. UNION OF INDIA [REFERRED TO]
VIJAY KUMAR KAUL VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. SHASHANK GOSWAMI [REFERRED TO]
L SHREEJITH VS. DEPUTY DIRECTOR EDUCATION KERALA [REFERRED TO]

JUDGEMENT

(1.) This matter is heard via video conferencing due to cir- cumstances prevailing on account of the COVID-19 Pandemic.

(2.) In the instant petition, petitioner has prayed for the following relief(s):-

(3.) Short question for consideration in the present petition is whether the petitioner is entitled for correction of his date of birth from 8/8/1961 to 5/11/1962 or not?

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DEV RANJAN KUMAR Vs. STATE OF BIHAR

Referred Judgements :-

JUDGEMENT

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