(1.) Heard learned counsel for the parties.
(2.) Petitioner has prayed for the following relief(s):
(3.) Allegation is of recovery of 225 litres of illicit liquor from the seized vehicle of the petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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