(1.) The report of the learned Registrar General is on record in a sealed envelope. The envelope is opened in the Court.
(2.) Perused the report of the learned Registrar General and the same is accepted.
(3.) Heard both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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