(1.) Heard learned counsel for the parties.
(2.) Both these petitions are being disposed by a common order.
(3.) In CWJC No.18332 of 2021 titled as M/s Medicine Palace Vs The Union of India and Ors., petitioner has prayed for the following reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN