LAWS(PAT)-2022-9-51

LAW FOUNDATION Vs. STATE OF BIHAR

Decided On September 14, 2022
Law Foundation Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) As orally prayed for, Director General of Police, Government of Bihar is impleaded as party respondent No.4.

(2.) Shri P.K. Verma, learned AAG 3, appears on behalf of the newly added respondent.

(3.) Registry to make necessary correction in the cause title, both on digital and physical files.