(1.) Since both the applications arise out of from Patepur P.S. Case No. 117 of 2020, as such, they have been taken up together and are being disposed of by this common order. Heard learned counsel for the appellants and learned counsel for the State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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