RAS BIHARI TIWARI Vs. STATE OF BIHAR

JUDGEMENT

(1.) Heard learned counsels for the parties.

(2.) In the instant petition, petitioners have prayed for following reliefs:-

(3.) Petitioners intend to participate in the process of selection and appointment to the post of Ayush Medical Officer. Advertisement No. 04 of 2020 to 09 of 2020 notified by the Bihar Technical Service Commission while assigning the last date for submission of application as 28/10/2020.