(1.) Let Divisional Railway Manager, Sonepur, East Central Railway, Sonepur, Bihar be impleaded as party respondent No. 3., during course of the day.
(2.) Registry to make necessary correction in the memo of parties both on the digital as well as physical file.
(3.) Heard learned counsel for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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