Home
About Us
Support
Browse Database
Contact Us
LOGIN
LAWS(PAT)-2022-12-21
MITHILA CONSTRUCTION Vs. B. N. MANDAL UNIVERSITY
Decided On December 13, 2022
Mithila Construction
Appellant
V/S
B. N. Mandal University
Respondents
JUDGEMENT
(1.) Petitioner has prayed for the following relief(s):-
Click here to view full judgment.