ABDUL SALAM Vs. STATE OF BIHAR

Referred Judgements :-

GULAM ABBAS AND ORS. VS. STATE OF U.P. [REFERRED TO]
A.H. WHEELER AND COMPANY PVT. LIMITED,MUZAFFARPUR VS. STATE OF BIHAR [REFERRED TO]
BABULAL PARATE VS. STATE OF MAHARASHTRA [REFERRED TO]
ACHARYA JAGDISHWARANAND AVADHUTA VS. COMMISSIONER OF POLICE CALCUTTA [REFERRED TO]
GOPALJI PRASAD VS. STATE OF SIKKIM [REFERRED TO]
ANURADHA BHASIN VS. UNION OF INDIA [REFERRED TO]