(1.) A counter affidavit has been filed in L.P.A. No. 1291 of 2019 by Mr. Nandlal Kumar Singh, the learned Advocate for the respondents, in Court.
(2.) Let it be taken on record.
(3.) Heard the learned counsel for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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