LAWS(PAT)-2022-3-54

BRAJESH KUMAR PURI Vs. STATE OF BIHAR

Decided On March 28, 2022
Brajesh Kumar Puri Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) Heard learned counsel for respective parties.

(2.) Learned counsel for the petitioners submitted that identical matter was decided on 31/1/2022 in CWJC No. 1430 of 2021.