LAWS(PAT)-2022-3-23

HAV AUTOMOBILES PVT. LTD Vs. STATE OF BIHAR

Decided On March 22, 2022
Hav Automobiles Pvt. Ltd Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) Heard learned counsel for the parties.

(2.) The instant petition sands disposed of in the aforesaid terms.