ASHUTOSH RANJAN Vs. UNION OF INDIA

Referred Judgements :-

S.S. JAIN AND CO. VS. UNION OF INDIA [REFERRED TO]
BHARAT COKING COAL LTD. VS. JHARIA TALKIES AND COLD STORAGE (P) LTD [REFERRED TO]
RAMESHWAR PRASAD VS. UNION OF INDIA [REFERRED TO]
NAWAL KISHORE SHARMA VS. UNION OF INDIA [REFERRED TO]
STATE OF RAJASTHAN VS. SWAIKA PROPERTIES,1985 3 SCC [REFERRED TO]
MADAN LAL JALAN V. MADANLAL [REFERRED TO]
ALIGARH MUSLIM UNIVERSITY VS. VINAY ENGINEERING ENTERPRISES PRIVATE LIMITED [REFERRED TO]
OIL AND NATURAL GAS COMMISSION VS. UTPAL KUMAR BASU [REFERRED TO]
BLOOM DEKOR LIMITED BLOOM DEKOR LIMITED VS. SUBHASH HIMATLAL DESAI:ARVIND B SHETH [REFERRED TO]
UNION OF INDIA VS. ADANI EXPORT LIMITED [REFERRED TO]
NATIONAL TEXTILE CORPORATION LIMITED VS. HARIBOX SWALRAM [REFERRED TO]
NEW HORIZONS LIMITED VS. UNION OF INDIA [REFERRED TO]
ABDUL KAFI KHAN VS. UNION OF INDIA [REFERRED TO]
NARENDRA KUMAR SINGH VS. NATIONAL CO OPERATIVE CONSUMERS FEDERATION OF INDIA LIMITED [REFERRED TO]