LAWS(PAT)-2022-11-37

ALOK KUMAR Vs. STATE OF BIHAR

Decided On November 24, 2022

ALOK KUMAR Appellant

V/S

STATE OF BIHAR Respondents

Referred Judgements :-

RURAL LITIGATION AND ENTITLEMENT KENDRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
RAND M TRUST VS. KORAMANGALA RESIDENTS VIGILANCE GROUP [REFERRED TO]
D.N. JEEVARAJ VS. CHIEF SECRETARY,GOVT. OF KARNATAKA & ORS. [REFERRED TO]

JUDGEMENT

(1.) Heard learned counsel for the parties.

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