REGENT COMPUTRONICS PVT. LTD.

Md. Faisal Ahmad Appellant

V/S

STATE OF BIHAR Respondents

Referred Judgements :-

T. RAMAMOORTHY VS. THE SECRETARY,SRI RAMAKRISHNA VIDYALAYA HIGH SCHOOL,TIRUPPARAITHURAI,TIRUCHIRAPALLI DISTRICT AND OTHERS [REFERRED TO]
STATE OF JHARKHAND AND OTHERS VS. AMBAY CEMENTS AND ANOTHER [REFERRED TO]
STATE OF UTTAR PRADESH VS. SINGHARA SINGH [REFERRED TO]
DHANANJAYA REDDY VS. STATE OF KARNATAKA [REFERRED TO]
COMMISSIONER OF INCOME TAX MUMBAI VS. ANJUM M H GHASWALA [REFERRED TO]
CAPTAIN SUBE SINGH VS. LT GOVERNOR OF DELHI [REFERRED TO]
CENTRAL ELECTRICITY SUPPLY VS. DHOBEI SAHOO [REFERRED TO]

JUDGEMENT

(1.) Heard learned counsel for the parties.

(2.) In the instant petition, petitioner has prayed for the following relief/reliefs:

(3.) Eighth respondent was a candidate for recruitment to the post of Director of the Rural Institute of Higher Studies, Birauli, Samastipur. Among others he was a candidate. The method of recruitment to the aforesaid post reads as under:

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MD. FAISAL AHMAD Vs. STATE OF BIHAR

Referred Judgements :-

JUDGEMENT

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