LAWS(PAT)-2022-3-103

PANKESH KUMAR Vs. STATE OF BIHAR

Decided On March 08, 2022
Pankesh Kumar Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) Heard learned counsel for the parties.

(2.) State counsel accepts notice for respondent nos. 1, 2 and 7.

(3.) Mr. Nikesh Kumar appeared for respondent nos. 3 and 4.