(1.) A rejoinder to the counter affidavit has been filed across the board.
(2.) Let it be taken on record.
(3.) Heard Mr. Sunil Singh, learned Advocate for the appellants, Mr. Gautam Kejriwal for the respondent nos.6 to 8 and Mr. Shailendra Kumar Dwivedi for the State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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