(1.) Heard learned counsel for the parties.
(2.) In the instant petition, petitioners have prayed for the following relief/reliefs:
(3.) Short question for consideration in the present petition is whether petitioners are entitled to minimum pay attached to the post of Amins or not?
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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