REGENT COMPUTRONICS PVT. LTD.

Memerej Construction Pvt. Ltd. Appellant

V/S

STATE OF BIHAR Respondents

Referred Judgements :-

NATWAR SINGH V. DIRECTOR OF ENFORCEMENT [REFERRED TO]
H L TREHAN HINDUSTAN PETROLEUM CORPORATION LIMITED BHARAT PETROLEUM CORPORATION LIMITED VS. UNION OF INDIA [REFERRED TO]
STATE OF ORISSA VS. BALRAM SAHU [REFERRED TO]
PATEL ENGINEERING LIMITED VS. UNION OF INDIA [REFERRED TO]
KULJA INDUSTRIES LIMITED VS. CHIEF GEN. MANAGER W.T. PROJ. BSNL [REFERRED TO]
SECURITIES AND EXCHANGE BOARD OF INDIA VS. M/S. AKSHYA INFRASTRUCTURE PVT. LTD. [REFERRED TO]
GORKHA SECURITY SERVICES VS. GOVT. OF NCT OF DELHI [REFERRED TO]

JUDGEMENT

(1.) On the oral request of Sri S.D. Sanjay, learned counsel for the petitioner, Engineer-in-Chief, Rural Works Department, Government of Bihar, Patna, be impleaded as party respondent no. 2(a).

(2.) Registry to make necessary correction in the cause title of the petition, both in the physical as also the digital file. Heard learned counsel for the parties.

(3.) Petitioner has prayed for the following relief(s).

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MEMEREJ CONSTRUCTION PVT. LTD. Vs. STATE OF BIHAR

Referred Judgements :-

JUDGEMENT

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