(1.) Heard learned counsel for the parties.
(2.) Despite giving opportunity to the 10th respondent - Radha Kumari. 10th respondent has not appeared. On 29/3/2022 following order was passed:
(3.) In the instant petition, petitioner has prayed for the following relief/reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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