CICO PATEL JV. Vs. STATE OF BIHAR

JUDGEMENT

(1.) The proceedings of the Court are being conducted by Hon'ble the Chief Justice/ Hon'ble Judges through Video Conferencing from their residential offices/residences. Also, the Advocates and the Staffs joined the proceedings through Video Conferencing from their residences/offices.

(2.) Heard learned counsel for the parties.

(3.) Petitioner has prayed for the following relief(s):-