LAWS(PAT)-2022-8-65

MANJU SINHA Vs. MUZAFFARPUR MUNICIPAL CORPORATION

Decided On August 29, 2022
MANJU SINHA Appellant
V/S
Muzaffarpur Municipal Corporation Respondents

JUDGEMENT

(1.) The present writ petition has been filed for directing the Respondent authorities to remove the road and nala constructed over the private raiyati land of the petitioner bearing plot no. 139, khata no. 26, mauza-Harpur Lahori now Sri Ram Nagar situated at ward no. 12 under the Ahiyar Pur police station, District-Muzaffarpur Town.