LAWS(PAT)-2022-8-55

COMMISSIONER OF CUSTOMS Vs. RAM BABU YADAV

Decided On August 30, 2022

COMMISSIONER OF CUSTOMS Appellant

V/S

Ram Babu Yadav Respondents

Referred Judgements :-

MANGALI IMPEX LTD VS. UNION OF INDIA AND ORS [REFERRED TO]

JUDGEMENT

(1.) Heard.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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