LAWS(PAT)-2022-7-83

MD. SHAMSHER Vs. STATE OF BIHAR

Decided On July 01, 2022
Md. Shamsher Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) Today being Friday, matters are being taken up through virtual mode as per current procedure for hearing.

(2.) Heard learned counsel for the petitioner and learned State counsel.

(3.) An advertisement for appointment on the post of Special Survey Amin was published by the respondents. The advertisement Number is 01/2019. The petitioner has submitted his application online under the procedure specified in the advertisement.