REGENT COMPUTRONICS PVT. LTD.

STATE OF BIHAR Appellant

V/S

Upendra Prasad Sharma Respondents

Referred Judgements :-

P S SADASIVASWAMY VS. STATE OF TAMIL NADU [REFERRED TO]
K R MUDGAL VS. R P SINGH [REFERRED TO]
STATE OF MADHYA PRADESH VS. NANDLAL JAISWAL [REFERRED TO]
C JACOB VS. DIRECTOR OF GEOLOGY ALIAS MINING [REFERRED TO]
UNION OF INDIA VS. HAR DAYAL [REFERRED TO]
UNION OF INDIA VS. M K SARKAR [REFERRED TO]
SHANKARA CO OP HOUSING SOCIETY LTD VS. M PRABHAKAR [REFERRED TO]
UNION OF INDIA & ORS VS. C GIRIJA & ORS [REFERRED TO]

JUDGEMENT

(1.) Pursuant to earlier order dtd. 2/11/2022 Mr. Sanjay Kumar Agarwal, The Principal Secretary, Water Resources Department, State of Bihar, Patna is present in the Court.

(2.) In the instant appeal, appellants has assailed the order of the learned Single Judge dtd. 30/1/2012 passed in CWJC No. 10443 of 2011.

(3.) The appellants in their writ petition they have prayed for the following relief:-

Click here to view full judgment.

STATE OF BIHAR Vs. UPENDRA PRASAD SHARMA

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address