LAWS(PAT)-2022-11-34

DURGAWATI DEVI Vs. STATE OF BIHAR

Decided On November 24, 2022

DURGAWATI DEVI Appellant

V/S

STATE OF BIHAR Respondents

Referred Judgements :-

RURAL LITIGATION AND ENTITLEMENT KENDRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
RAND M TRUST VS. KORAMANGALA RESIDENTS VIGILANCE GROUP [REFERRED TO]
D.N. JEEVARAJ VS. CHIEF SECRETARY,GOVT. OF KARNATAKA & ORS. [REFERRED TO]

JUDGEMENT

(1.) Petitioner has prayed for the following relief(s):

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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