PRIYAMVADA Vs. STATE OF BIHAR

JUDGEMENT

(1.) This matter comes up for final arguments as the Supreme Court in its Writ Petition(s) (Civil) No(s). 1033 of 2021 passed following orders on 28/9/2021 :

(2.) On 24/2/2021, on the request of the counsels, the case was directed to be listed on 22/3/2022 and it was made clear that the pleading shall be completed on the next date. However, the case came up on 4/7/2022 and directions were again issued to complete the pleadings and remove all the defects whereafter the case has come up today.

(3.) Heard, learned senior counsel appearing for the petitioner as well as learned Government counsel and the counsel appearing for the respondent no.