LAWS(PAT)-2022-4-19

SPML INFRA LIMITED Vs. STATE OF BIHAR

Decided On April 13, 2022
SPML INFRA LIMITED Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) Heard Mr. Harsh Singh, learned Advocate for the appellant and Mr. Sumit Shekhar Pandey for the respondent/mines department.