(1.) This is an application making a request for impleading the intervener as party-respondent as any decision would affect the intervener as well.
(2.) For the reasons stated in the application, the prayer is allowed.
(3.) The intervener/applicant is permitted to be added as party-respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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