LAWS(PAT)-2022-8-44

PANKAJ TIWARI Vs. STATE OF BIHAR

Decided On August 31, 2022
PANKAJ TIWARI Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) These appeals are directed against the orders dtd. 8/8/2022 passed in C.W.J.C. No. 1804 of 2019, titled as Awadh Kishore Singh & Ors. Vs. The State of Bihar & Ors. and 8/8/2022 passed in C.W.J.C. No. 11518 of 2018, titled as Mustafa Deewan & Ors. Vs. The State of Bihar & Ors. by a learned Single Judge of this Court.