(1.) Heard learned counsel for the parties.
(2.) It is further submitted that confiscation proceeding has been initiated being confiscation case No.14 of 2021.
(3.) The petitioner while submitting the sureties shall also furnish the following affidavits/undertakings:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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