LAWS(PAT)-2012-2-37

BIHAR SCHOOL EXAMINATION BOARD SINHA LIBRARY ROAD PATNA THROUGH ITS SECRETARY Vs. UNION OF INDIA THROUGH THE SECRETARY LAW AND JUSTICE GOVERNMENT OF INDIA NEW DELHI

Decided On February 09, 2012
BIHAR SCHOOL EXAMINATION BOARD , SINHA LIBRARY ROAD, PATNA THROUGH ITS SECRETARY. Appellant
V/S
UNION OF INDIA THROUGH THE SECRETARY, LAW AND JUSTICE, GOVERNMENT OF INDIA, NEW DELHI. Respondents

JUDGEMENT

(1.) Heard learned counsel for the petitioners and learned counsel for the Union of India.

(2.) In particular and without prejudice to the generality of the foregoing powers, the Board-