THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA & ORS. Vs. NAND KISHORE PRASAD SON OF SRI RAM LAKHAN RAM, RESIDENT OF VILL.+POST-LAKHANA, P.S.-GAURICHAK, DISTRICT-PATNA & ORS.

JUDGEMENT

(1.) Re. Interlocutory Application No. 3359 of 2011.

(2.) Interlocutory application stands disposed of.

(3.) This Appeai under Clause 10 of the Letters Patent is preferred by the State of Bihar and others against the judgment and order dated 16th November, 2010 passed by the learned single Judge in C.W.J.C. No. 17839 of 2010.