(1.) Heard learned counsel for the petitioner and learned counsel for the respondents and its authorities.
(2.) This writ petition has been filed by the petitioner for the following reliefs:-
(3.) It is not in dispute that petitioner was appointed as an Assistant Cashier-cum-Godown Keeper in the Central Bank of India, Gaya Branch in the year 1972 whereafter he joined on 31.07.1972 and he was transferred from one place to another where he discharged his duties to the full satisfaction of the authorities. Subsequently he joined as Chief Cashier, Central Bank of India, Munger Branch on 30.12.1980 and from there he was transferred to Jhauganj Branch, Patna City and finally he was transferred to Frazer Road Branch as Chief Cashier, Currency Chest where he joined on 13.03.1985.