(1.) HEARD learned counsel for the petitioner and learned A.P.P. for the State.
(2.) IT appears that the case was admitted and the lower court records called for by order dated 04.12.2002. The same has since been received.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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