AKHTARALAM Vs. B N MANDAL UNIVERSITY

JUDGEMENT

(1.) IN this application, prayer made by the petitioner is to issue a writ in the nature of mandamus commanding the respondents to issue marks sheet as also the certificate of B.A. Geography (Hones) examination.

(2.) SHORN of unnecessary details facts giving rise to the present application are that the petitioner appeared in B.A. Part I examination and was promoted to the B.A. Part II course as he had failed in English subsidiary paper. Thereafter, petitioner appeared in B.A. Part II examination which commenced on 16.6.1997 and passed in all the subjects excepting English paper. He appeared in the English paper of B.A. Part II examination, which commenced on 5.1.1998 and passed the said examination. Thereafter, he appeared in BA Part III examination as also in English paper of B.A. Part I examination which commenced on 8.6.1998. It is his assertion that although he had passed in B.A. Part I English paper and B.A. Part III examination, but his result has not been published. Prayer of the petitioner is to direct the respondents to publish his result.

(3.) IN the result, the application is allowed. Respondents are directed to publish the result of the petitioner and make him available his marks sheet as also the certificate.