RAM NARESH CHOUDHARY Vs. STATE OF BIHAR

JUDGEMENT

(1.) HEARD Mr. Shailendra Kumar Sinha, counsel appearing in support of this writ petition and the JC to Mr. K.P. Yadav appearing for the Marketing Board.

(2.) THE petitioner is employed as an Accountant in the Bihar State Agriculture Marketing Board and from 1995 he is posted at the Board 'sHeadquarters in Patna. In this writ petition he seeks to challenge his transfer in the office of the Market Committee, Begusarai.

(3.) MR . Sinha assailed the impugned order of transfer on three grounds which are as follows: