BUILDERS ASSOCIATION OF INDIA Vs. STATE OF BIHAR

Referred Judgements :-

CAPE BRANDY SYNDICATE V. I.R.C. [REFERRED TO]
FOX EXPARTE OUNDLE AND THRAPSTON RDC [REFERRED TO]
JAMSHEDPUR CONTRACTORS ASSOCIATTON V. STATE OF BIHAR [REFERRED TO]
ISSA YACUB BIEHARA V. STATE OF MYSORE [REFERRED TO]
M/S.SHEW FROM HIRWANI V. STAN OF BIHAR [REFERRED TO]
SHIVJEE PRASAD V. STATE OF BIHAR [REFERRED TO]
DEBT GOPAL KRISHNA V. STATE OF PUNJAB AND OTHERS [REFERRED TO]
KUNNATHAT THATHUNNI MOOPIL NAIR VS. STATE OF KERALA [REFERRED TO]
FIRM A T B MEHTAB MAJID AND CO A ABDUL SHAKOOR VS. STATE OF MADRAS [REFERRED TO]
GOPAL NARAIN VS. STATE OF UTTAR PRADESH [REFERRED TO]
GENERAL MANAGER BHILAI STEEL V PROJECT BHILAI M P GENERAL MANAGER HINDUSTAN STEEL LTD VS. STEEL WORKS UNION BHOPAL:NARAHARI TRIPATHI TURNER GENERAL SECRETARY UNITED STEEL WORKERS OF BHILAI:S K BISWAS [REFERRED TO]
MODI SPINNING AND WEAVIG MILLS CO LIMITED VS. COMMISSIONER OF SALES TAX PUNJAB [REFERRED TO]
CORPORATION OF CALCUTTA VS. LIBERTY CINEMA [REFERRED TO]
BHAWANI COTTON MILLS LIMITED VS. STATE OF PUNJAB [REFERRED TO]
DEVI DAS GOPAL KRISHNAN VS. STATE OF PUNJAB [REFERRED TO]
G EKAMBARAPPA VS. EXCESS PROFITS TAX OFFICER BELLARY [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI IN BOTH APPEALS VS. BIRLA COTTON SPINNING WEAVING MILLS DELHI IN BOTH THE APPEALS [REFERRED TO]
RATTAN LAL AND CO VS. ASSESSING AUTHORITY PATIALA [REFERRED TO]
HARAKCHAND RATANCHAND BANTHIA VS. UNION OF INDIA [REFERRED TO]
STATE OF PUNJAB VS. SHAKTI COTTON COMPANY:OM PARKASH SOM CHAND:BABU RAM BRIJ LAL:DHANI RAM MILKHI RAM:SURYA RAM AND SONS:SHIVEJI RAM SITA RAM:THE BHUCHO AGGARWAL TRADING CO [REFERRED TO]
M K PAPIAH AND SONS VS. EXCISE COMMISSIONER [REFERRED TO]
STATE OF PUNJAB V. SUBHASH TRADING CO. [REFERRED TO]
STATE OF TAMIL NADU VS. PYARE LAL MALHOTRA [REFERRED TO]
BABU RAM JAGDISH KUMAR VS. STATE OF PUNJAB [REFERRED TO]
REGISTRAR OF CO OPERATIVE SOCIETIES TRIVANDRUM VS. K KUNJABMU [REFERRED TO]
BALBIR SINGH M G D SMT K ULDEEP KAUR I S BHATIA PT JAGESHWAR PARSHAD VS. M C D:USHA RANI:N D M C:M G D :N D M C [REFERRED TO]
RATTAN ARYA VS. STATE OF TAMIL NADU [REFERRED TO]
BUILDERS ASSOCIATION OF INDIA VS. UNION OF INDIA [REFERRED TO]
A N PARASURAMAN VS. STATE OF TAMIL NADU [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. D T C MAZDOOR CONGRESS ANB [REFERRED TO]
POONJABHAIVANMALIDAS VS. COMMISSIONER OF INCOME TAX AHMEDABAD [REFERRED TO]
SPENCES HOTEL PRIVATE LIMITED VS. STATE OF WEST BENGAL [REFERRED TO]
ALLIED EXPORTS AND IMPORTS GUDUR NELLORE DISTRICT VS. STATE OF ANDHRA PRADESH HYDERABAD [REFERRED TO]
CHUNILAL VALLABHAJI GANDHI VS. STATE OF MAHARASHTRA [REFERRED TO]
GEETA PRASAD SINGH AND CO VS. STATE [REFERRED TO]
CONSTRUCTION AND CONSTRUCTION VS. UNION OF INDIA [REFERRED TO]