LAWS(PAT)-1991-11-12

D P SINGH Vs. RANCHI KSHETRIYA GRAMIN BANK

Decided On November 20, 1991
D P SINGH Appellant
V/S
Ranchi Kshetriya Gramin Bank Respondents

JUDGEMENT

(1.) This writ application is directed against an office order dated 30th March, 1991 issued by the respondent No. 2 whereby and where under the respondent Nos. 3 to 8 were promoted to the post of Area Manager/Senior Manager with effect from 8 -3 -1991.

(2.) According to the petitioners, they are seniors to respondent Nos. 3 to 8 as will appear from their respective dates of appointment which are as follows: - -

(3.) Petitioner No. 3 K.K. Majhi claimed his seniority over respondent No. 3 also, apart from respondent Nos. 4 to 8 though both of them are members of the scheduled tribe and in that category his name appears at serial No. 1; whereas the name of respondent No. 3 appears at serial No. 3 thereof.