(1.) THIS application is directed against an order dated 22-12-1990 passed by Sri S. P. Sinha, 3rd Court, Jamshedpur in Title (Arbitration) Suit No. 68 of 1979, whereby and whereunder the said learned court rejected an application filed on behalf of the plaintiff-petitioner on 11-9-1990 to direct the Umpire that he is required to give his award not on the point of limitation but also on all other points.
(2.) THE facts of the matter lies in a very narrow compass.
(3.) BY an order dated 3-9-1986, the defendant was directed by the court to file the Arbitration agreement in court and it appointed with consent of both parties Sri R. K. Sarkar and Shri Shyamai Choudhary as Arbitrators, by an order dated 19-9-1986. However, Sri Shyamai Choudhary later on was replaced by Sri B. N. Mukherjee with bonsent of the parties.