BENGALI EDUCATIONAL AND SOCIAL Vs. STATE OF BIHAR

JUDGEMENT

(1.) THIS application is directed against a order dated 27th July, 1989 passed by the Director of Research and Training Department of Human Resources Development, Patna (respondent No. 3) as contained in Annexure, 17 to the writ application, whereby and whereunder the said respondent refused to grant recognition of the institution in question.

(2.) THE fact of the matter lies in a very narrow compass.

(3.) ALLEGEDLY, the petitioner No. 1 society established a Teachers' Training College under the name and stayle of Eastern Regional College of Education, Jamshedpur, Singhbhum and filed an application for approval thereof before the State of Bihar which was required for the purpose of obtaining affiliation of the said institution by the Ranchi University purported to be in terms of Section 4(19) of the Bihar State Universities Act, 1976. The said application is contained in Annexure 2 to the writ application.