(1.) -
(2.) THIS is an application on behalf of three petitioners for quashing the proceedings pending before Mr. S. N. Hyder, Deputy Magistrate of Gaya. The learned Sessions Judge of Gaya by an order dated December 2, 1940, refused to recommend the quashing of the proceedings.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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