(1.) This matter has been heard via video conferencing.
(2.) Heard Mr. Surendra Kishore Thakur, learned counsel for the petitioners and Mr. Sajid Salim Khan, learned Standing Counsel 25 along with Mr. Arif Daula Siddique, learned Assistant Counsel to SC 25 for the State.
(3.) The petitioners have moved the Court for the following reliefs: