UGRASEN Vs. UNION OF INDIA

Referred Judgements :-

NAND KUMAR THAKUR VS. THE STATE OF BIHAR [REFERRED TO]
UNION OF INDIA VS. SMT. PUSHPA RANI [REFERRED TO]
STATE OF RAJASTHAN VS. B K MEENA [REFERRED TO]
DEPOT MANAGER A P STATE ROAD TRANSPORT CORPORATION VS. MOHAMMAD YOUSUF MIYA [REFERRED TO]
M PAUL ANTHONY VS. BHARAT GOLD MINES LIMITED [REFERRED TO]
STATE BANK OF INDIA VS. S N GOYAL [REFERRED TO]
DIVISIONAL CONTROLLER VS. M G VITTAL RAO [REFERRED TO]
M/S STANZEN TOYOTETSU INDIA P. LTD. VS. GIRISH V [REFERRED TO]
STATE BANK OF INDIA & ORS. VS. NEELAM NAG [REFERRED TO]