LAWS(PAT)-2021-2-64

BINOD SINGH SAUMITRA Vs. CHAIRMAN AND MANAGING DIRECTOR

Decided On February 09, 2021
Binod Singh Saumitra Appellant
V/S
CHAIRMAN AND MANAGING DIRECTOR Respondents

JUDGEMENT

(1.) Nobody has appeared on behalf of the petitioner.

(2.) Nobody has been appearing in this matter on the last two dates.

(3.) Mr. Nishi Nath Ojha, learned Advocate for the respondents, however, is present.