RAVINDRA KUMAR Vs. STATE OF BIHAR

JUDGEMENT

(1.) Heard learned counsels for respective parties.

(2.) In the instant petition, petitioners have prayed for the following reliefs:-

(3.) Petitioner while working at Jagdishpur, Ara in the post of Pharmacist he has been displaced and transferred to Danapur on 26/6/2019. Such a transfer order has been cancelled by Director-in-Chief (Health Services) on 23/1/2020.