ITC LIMITED Vs. STATE OF BIHAR

Referred Judgements :-

HINDUSTAN PETROLEUM CORPN. LTD. VS. DILBAHAR SINGH [REFERRED TO]
COLLECTOR OF CUSTOMS BARODA VS. DIGVIJAYSINHJI SPINNING AND WEAVING MILLS LTD [REFERRED TO]
RAMESH VS. GENDALAL MOTILAL PATNI [REFERRED TO]
JAIN BROS VS. UNION OF INDIA [REFERRED TO]
KHEMKA AND COMPANY AGENCIES PVT LIMITED STATE OF MYSORE VS. STATE OF MAHARASHTRA: GULDAS NARASAPPA THIMMAIAH OIL MILLS [REFERRED TO]
RAJA LAKSHMI DYEING WORKS VS. RANGASWAMY CHETTIAR [REFERRED TO]
S S RATHORE VS. STATE OF MADHYA PRADESH [REFERRED TO]
UNION OF INDIA VS. WEST COAST PAPER MILLS LTD [REFERRED TO]
STATE OF JHARKHAND VS. VOLTAS LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX CHENNAI VS. ALAGENDRAN FINANCE LTD [REFERRED TO]
BIMAL KUMAR VS. SHAKUNTALA DEBI [REFERRED TO]
KARNATAKA HOUSING BOARD VS. K. A. NAGAMANI [REFERRED TO]