ALOK RANJAN Vs. STATE OF BIHAR

JUDGEMENT

(1.) Heard the learned counsel for the petitioners, Sri Amresh Kumar Singh, and the learned counsel appearing for the State, Sri Jitendra Kumar Roy, (SC-13).

(2.) The present writ petition has been filed by the petitioners for directing the respondent authorities to pay salary in the revised pay scale i.e. Rs. 4000- 6000/- in place of the basic pay scale of Rs. 3050- 4500/-.

(3.) The brief facts of the case are that the petitioners were granted appointment on compassionate ground on the post of Lower Division Clerk, after recommendations were made by the District Compassionate Committee vide orders dated 02.12.2014, 04.09.2015 and 31.03.2017, respectively. The appointment orders of the petitioners were then issued vide letters dated 15.12.2014, 08.09.2015 and 24.04.2017, respectively.